Bombay High Court
Echjay Overseas Trades Pvt. Ltd. And 2 ... vs Mrs. Rajendra, Director Of Income ... on 25 April, 2024
Bench: K.R. Shriram, Neela Kedar
Board Sr.No.:-201
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION NO. 2309 OF 2010
Echjay Overseas Trades Pvt. Ltd. And 2 Ors. ....PETITIONER
V/S
Mrs. Rajendra, Director Of Income Tax-ii ....RESPONDENT
(investigations) And 3 Ors.
WITH WRIT PETITION NO. 122 OF 2009 Echjay Industries Pvt. Ltd. And 7 Ors. ....PETITIONER V/S Rajendra And 2 Ors. ....RESPONDENT Mr Nitesh Joshi a/w Mr Vishesh Malviya and Mr Tejas Popat i/b Rashmikant and Partners for Petitioner. Ms Sushma Nagaraj and Ms Sakshi Kapadia for Respondents-Revenue.
CORAM : HON'BLE SHRI JUSTICE K.R. SHRIRAM & HON'BLE JUSTICE DR. NEELA KEDAR GOKHALE, JJ DATE : 25th April, 2024 P.C. :
Stand over to tomorrow i.e. 26/04/2024 ( ASSOCIATE ) Page 1/1 ::: Uploaded on - 25/04/2024 ::: Downloaded on - 26/04/2024 12:18:50 :::