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Bombay High Court

Parle Products Prtvate Limited vs Newtone Food Products on 22 April, 2026

                                                         44 IA(L)-33064-2025.doc


             IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                  ORDINARY ORIGINAL CIVIL JURISDICTION
                       IN ITS COMMERCIAL DIVISION

               INTERIM APPLICATION (L) NO. 33064 OF 2025
                                 IN
                COMMERCIAL IP SUIT (L) NO. 33002 OF 2025

Parle Products Prtvate Limited                        ...Applicant
          Versus
Newtone Food Products                                 ...Respondent

                            ------------
Mr. Omkar Mhasde i/b Mr. Odhekar for Plaintiff.
                            ------------

                              CORAM : SHARMILA U. DESHMUKH, J.

DATE : 22nd APRIL, 2026 P. C. :

1. Stand over to 24th June, 2026.
2. Ad-interim relief granted earlier to continue till next date.

[SHARMILA U. DESHMUKH, J.] Sairaj 1 of 1