Bombay High Court
Parle Products Prtvate Limited vs Newtone Food Products on 22 April, 2026
44 IA(L)-33064-2025.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
IN ITS COMMERCIAL DIVISION
INTERIM APPLICATION (L) NO. 33064 OF 2025
IN
COMMERCIAL IP SUIT (L) NO. 33002 OF 2025
Parle Products Prtvate Limited ...Applicant
Versus
Newtone Food Products ...Respondent
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Mr. Omkar Mhasde i/b Mr. Odhekar for Plaintiff.
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CORAM : SHARMILA U. DESHMUKH, J.
DATE : 22nd APRIL, 2026 P. C. :
1. Stand over to 24th June, 2026.
2. Ad-interim relief granted earlier to continue till next date.
[SHARMILA U. DESHMUKH, J.] Sairaj 1 of 1