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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Rajasthan - Subsection

Section 3(ii) in The Rajasthan Colonisation (Jawai Project Government Lands Allotment and Sale) Rules, 1978

(ii)"Allotment Authority" means the Collectors as defined in section 2 (ii) of the Act.