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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of West Bengal - Subsection

Section 2(n) in The West Bengal Housing Industry Regulation Act, 2017

(n)"company" means a company incorporated and registered under the Companies Act, 2013 (18 of 2013) and includes,-
(i)a corporation established by or under any Central Act or State Act;
(ii)a development authority or any public authority established by the Government in this behalf under any law for the time being in force;