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State of Bihar - Section

Section 8 in Bihar Inter-State Tourist Vehicles Rules, 1969

8. Special Rules as to painting and making of tourist vehicles.

- The tourist vehicles shall prominently display on it the letter "T" and the serial number allotted by the authority making the endorsement on the permit relating to the vehicle shall be painted on the front finder of the tourist vehicle. The letter and the numerals shall be painted on a white surface enclosed by a circle drawn in red and shall not be less than 5 cms. in height and 4 cms. in breadth.