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[Cites 0, Cited by 0] [Section 5(2)] [Section 5] [Entire Act]

State of Rajasthan - Subsection

Section 5(2)(c) in Rajasthan Nazul/Devsthan Building (Disposal by Public Auction) Rules, 1967

(c)any other particulars which the Committee may consider material for purchaser to know in order to judge the nature and value of the property.