Madhya Pradesh High Court
Badri Prasad Khoti vs Finance Department on 11 December, 2023
Author: Subodh Abhyankar
Bench: Subodh Abhyankar
1 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE WP No. 9866 of 2012 (DR. SURENDRA NARAYAN GUPTA Vs PRINCIPAL SECRETARY STATE OF M.P. AND 2 ORS. AND OTHERS) WP/07429/2015, WP/07434/2015, WP/09998/2020, WP/14226/2020, WP/14804/2020, WP/14909/2020, WP/15736/2020, WP/15759/2020, WP/18685/2022 Dated : 11-12-2023 Parties through their counsel.
List the matters for final hearing in the week commencing on 22.01.2024. Let a photocopy of this order be kept in all the connected matters.
(SUBODH ABHYANKAR) JUDGE Divyansh Signature Not Verified Signed by: DIVYANSH SHUKLA Signing time: 11-12-2023 18:42:37