Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 89(2)] [Section 89] [Entire Act]

Union of India - Subsection

Section 89(2)(a) in The Information Technology Act, 2000

(a)the particulars relating to maintenance of data-base containing the disclosure record of every Certifying Authority under clause (n) ofsection 18;