Supreme Court - Daily Orders
M/S Audco India Ltd. Through Its ... vs The Cce, Chennai -Iv on 18 December, 2014
ITEM NO.104 REGISTRAR COURT. 1 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MR. SURAJIT DEY
Civil Appeal No(s). 6366-6367/2013
M/S AUDCO INDIA LTD. Appellant(s)
VERSUS
THE CCE, CHENNAI -IV & ORS. Respondent(s)
Date : 18/12/2014 These appeals were called on for hearing today.
For Appellant(s)
Mr. Aditya Sharma, Adv.
M/s. Parekh & Co.,Adv.
For Respondent(s)
Ms. Madhumitta Bhatacharjee, Adv.
Mr. B. Krishna Prasad,Adv.
UPON hearing the counsel the Court made the following
O R D E R
Service is complete in respect of the sole respondent.
The matter falls under the complete category.
Registry to process for listing before the Hon'ble Court, as per rules.
(SURAJIT DEY) Registrar Signature Not Verified Digitally signed by Rupam Dhamija Date: 2014.12.22 12:27:53 IST Reason: