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[Cites 0, Cited by 0] [Section 6(4)] [Section 6] [Entire Act]

NCT Delhi - Subsection

Section 6(4)(vi) in Allotment of Government Residences (General Pool in Delhi) Rules, 1963

(vi)Subject to sub-paragraphs (b) and (c) below, the existing change waiting lists would not be operative w.e.f. 1.5.2004 and allotment of Government residences in change will be made as per the revised provisions of the Allotment Rules (SR 317-B-15), which are being notified separately.