Calcutta High Court
Bhagwati Developers Pvt. Ltd vs Tuhin Kanti Ghosh And Ors on 21 February, 2014
Author: Debangsu Basak
Bench: Debangsu Basak
ORDER SHEET
CC 18 of 2014
With
CS 227 of 2004
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
BHAGWATI DEVELOPERS PVT. LTD.
Versus
TUHIN KANTI GHOSH AND ORS.
BEFORE:
The Hon'ble JUSTICE DEBANGSU BASAK
Date : 21st February, 2014.
Mr.Ravi Kapur, Adv.
The Court: Let the matter be released on my personal ground.
(DEBANGSU BASAK, J.) sg2/dg2