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Calcutta High Court

Bhagwati Developers Pvt. Ltd vs Tuhin Kanti Ghosh And Ors on 21 February, 2014

Author: Debangsu Basak

Bench: Debangsu Basak

                                ORDER SHEET
                                 CC 18 of 2014
                                      With
                                CS 227 of 2004
                      IN THE HIGH COURT AT CALCUTTA
                       Ordinary Original Civil Jurisdiction
                                ORIGINAL SIDE




                      BHAGWATI DEVELOPERS PVT. LTD.

                                     Versus

                        TUHIN KANTI GHOSH AND ORS.



   BEFORE:

   The Hon'ble JUSTICE DEBANGSU BASAK

Date : 21st February, 2014.

Mr.Ravi Kapur, Adv.

The Court: Let the matter be released on my personal ground.

(DEBANGSU BASAK, J.) sg2/dg2