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[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Puducherry - Subsection

Section 25(2) in Puducherry Land Reforms (Fixation of Ceiling on Land) Act, 1973

(2)Where there are more claimants than one, the authorised officer shall settle the order in which each claimant is entitled to receive the amount due to him, and in doing so he shall be guided by the appropriate provisions of the Transfer of Property Act, 1882 (Central Act 4 of 1882).