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State of Maharashtra - Section

Section 79B in The Maharashtra Co-Operative Societies Act, 1960

79B. [ Registrar's Power to remove member for failure to supply his agricultural produce to processing society. [Section 79B was deleted by Maharashtra Act No. 16 of 2013 dated 13-8-2013, Section 49, (w.e.f. 14-2-2013).]

- [Deleted]]