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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Rajasthan - Subsection

Section 3(4) in The Rajasthan Waqf Board (Election of Members) Rules, 1999

(4)The Chief Election Authority shall appoint a presiding officer at the polling station of each of the electoral colleges and such polling officer or officers as he thinks necessary, but the shall not appoint any person who has been employed by or an behalf of or has been otherwise working for a candidate in or about the election.