Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] Union of India - Subsection Section 2(f) in Employees' State Insurance (General) Regulations, 1950 (f)[***] [ Clause (f) omitted by Noti. No. 12/13/19/79-P&D, dated 9.3.1983 (w.e.f. 26.3.1983).]
