Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Punjab - Section

Section 1 in The Punjab Compulsory Registration Of Marriages Act, 2012

1. Short Title and Commencement

(1)This Act may be called the Punjab Compulsory Registration of Marriages Act, 2012.
(2)It shall come into force on such date, as the State Government may, by notification in the Official Gazette, appoint in this behalf.