Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Telangana - Section Section 16 in Hyderabad City Police Act, 1348 F 16. Police Officer to be deemed always on duty. - Every Police officer not on leave or under suspension shall, for the purposes of this Act, be deemed to be always on duty throughout the limits of the City Police.
