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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Gujarat - Subsection

Section 3(2) in Home Guards Organisation, (Departmental Examination) Rules, 2012

(2)A Clerk who fails to pass the lower level departmental examination within specified chances and within specified period shall after the expiry of the specified chances and specified period be liable to have his increments withheld until he passes the said examination.