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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Madhya Pradesh - Subsection

Section 2(xiv) in The Rajiv Gandhi Proudyogiki Vishwavidyalaya Adhiniyam, 1998

(xiv)"Head of a Vishwavidyalaya Department" means the head of the Teaching department maintained by the Vishwavidyalaya for imparting instructions to the students of the Vishwavidyalaya and includes the Director or Principal of any college or institute maintained by the Vishwavidyalaya for the promotion of research or for imparting instructions to the students;