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[Cites 0, Cited by 0] [Section 74] [Entire Act]

State of Goa - Subsection

Section 74(3) in Goa Prisons Rules, 2006

(3)Instructions to prisoners during period of quarantine.- During the period of quarantine the prison staff (including the Medical Officer) shall explain to the prisoners the rules of prison discipline, of personal and communal hygiene, of their behaviour towards officers of the prison and towards other prisoners, the new outlook in regard to the treatment of prisoners, the concessions and liabilities of prisoners, and the necessity of utilising the period of his prison life in preparing himself for rehabilitation after his release.