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Himachal Pradesh High Court

United India Insurance Company Ltd vs . Raksha Devi & Ors on 7 September, 2022

Author: Chander Bhusan Barowalia

Bench: Chander Bhusan Barowalia

United India Insurance Company ltd.

.

Vs. Raksha Devi & ors FAO No.355 of 2016 07.09.2022 Present: Mr. Nishant Kumar, Advocate, for the appellant.

Mr. Malay Kaushal, Advocate, for respondents No.1 to 6.

Mr. Ajay Kumar Dhiman, Advocate, for respondents No.8 & 9.

None for respondent No.7.

As prayed for, list on 14.10.2022 before the Hon'ble appropriate Bench.

(Chander Bhusan Barowalia) Judge September 07, 2022 (saurav) ::: Downloaded on - 07/09/2022 20:15:54 :::CIS