Himachal Pradesh High Court
United India Insurance Company Ltd vs . Raksha Devi & Ors on 7 September, 2022
Author: Chander Bhusan Barowalia
Bench: Chander Bhusan Barowalia
United India Insurance Company ltd.
.
Vs. Raksha Devi & ors FAO No.355 of 2016 07.09.2022 Present: Mr. Nishant Kumar, Advocate, for the appellant.
Mr. Malay Kaushal, Advocate, for respondents No.1 to 6.
Mr. Ajay Kumar Dhiman, Advocate, for respondents No.8 & 9.
None for respondent No.7.
As prayed for, list on 14.10.2022 before the Hon'ble appropriate Bench.
(Chander Bhusan Barowalia) Judge September 07, 2022 (saurav) ::: Downloaded on - 07/09/2022 20:15:54 :::CIS