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[Cites 0, Cited by 0] [Section 13(4)] [Section 13] [Entire Act]

State of Andhra Pradesh - Subsection

Section 13(4)(a) in Andhra Pradesh Farmers Management of Irrigation Systems Rules

(a)At every election where a poll is taken, each contesting candidate at such election and his election agent shall have a right to be present at any polling station.