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Rajasthan High Court - Jodhpur

Union Of India vs Bhartendu Gaur on 7 March, 2022

Bench: Sandeep Mehta, Rekha Borana

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                           JODHPUR
                                                     D.B. Civil Writ Petition No. 3840/2021

                                   Union Of India
                                                                                                          ----Petitioner
                                                                           Versus
                                   Bhartendu Gaur
                                                                                                        ----Respondent
                                                            Connected With
                                                D.B. Civil Writ Petition No. 3847/2021
                                   Union Of India
                                                                                                          ----Petitioner
                                                                           Versus
                                   Bharat Kumar Pant
                                                                                     ----Respondent
                                                D.B. Civil Writ Petition No. 3857/2021
                                   Union Of India
                                                                                       ----Petitioner
                                                                 Versus
                                   Lalita Chhimpa
                                                                                     ----Respondent



                                   For Petitioner(s)             :     Mr. Nishit Shah
                                   For Respondent(s)             :     Mr. S.K. Malik


                                                HON'BLE MR. JUSTICE SANDEEP MEHTA

HON'BLE MS. JUSTICE REKHA BORANA Order 07/03/2022 Mr. Nishit Shah associate to Mr. Muktesh Maheshwari Standing Counsel for Union of India submits that instructions have been received recently to appear in these matters and therefore, some time is required to prepare the cases.

Name of Shri Muktesh Maheshwari be henceforth shown in the cause list as counsel for Union of India.

List on 04.04.2022.

(REKHA BORANA),J (SANDEEP MEHTA),J 61 to 63-Dharmendra/- Sachin/-

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