Rajasthan High Court - Jodhpur
Union Of India vs Bhartendu Gaur on 7 March, 2022
Bench: Sandeep Mehta, Rekha Borana
HIGH COURT OF JUDICATURE FOR RAJASTHAN
JODHPUR
D.B. Civil Writ Petition No. 3840/2021
Union Of India
----Petitioner
Versus
Bhartendu Gaur
----Respondent
Connected With
D.B. Civil Writ Petition No. 3847/2021
Union Of India
----Petitioner
Versus
Bharat Kumar Pant
----Respondent
D.B. Civil Writ Petition No. 3857/2021
Union Of India
----Petitioner
Versus
Lalita Chhimpa
----Respondent
For Petitioner(s) : Mr. Nishit Shah
For Respondent(s) : Mr. S.K. Malik
HON'BLE MR. JUSTICE SANDEEP MEHTA
HON'BLE MS. JUSTICE REKHA BORANA Order 07/03/2022 Mr. Nishit Shah associate to Mr. Muktesh Maheshwari Standing Counsel for Union of India submits that instructions have been received recently to appear in these matters and therefore, some time is required to prepare the cases.
Name of Shri Muktesh Maheshwari be henceforth shown in the cause list as counsel for Union of India.
List on 04.04.2022.
(REKHA BORANA),J (SANDEEP MEHTA),J 61 to 63-Dharmendra/- Sachin/-
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