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Union of India - Section

Section 26 in Port of Bombay Passenger Boats Rules, 1962

26. Licensee not to refuse to give way to any private boat or obstruct any public boat

- No licensee or other attendant of a boat shall refuse or neglect to give way, if he conveniently can, to any private boat nor shall he obstruct or hinder the licensee or other attendant of any other public boat in embarking or landing any persons from such boat.