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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Madhya Pradesh - Subsection

Section 6(1) in The Jawahar Lal Nehru Krishi Vishwa Vidyalaya Act, 1963

(1)Save as otherwise provided in this Act, the powers conferred on the Vishwa Vidyalaya by or under this Act, [shall extend to the whole of Madhya Pradesh [x x x] [Substituted by M.P. Act No. 20 of 1987.]].