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Supreme Court - Daily Orders

Union Of India vs Sehdev Paswan on 2 August, 2019

Bench: Chief Justice, Deepak Gupta

     ITEM NO.1                               COURT NO.1              SECTION IV

                                  S U P R E M E C O U R T O F     I N D I A
                                          RECORD OF PROCEEDINGS

                          I.A. No.71532/2019 in Civil Appeal Nos.9230-9231/2016

     UNION OF INDIA & ORS.                                               Appellant(s)

                                                     VERSUS

     SEHDEV PASWAN & ORS.                                                Respondent(s)

     (With appln.(s) for early hearing)

     Date : 02-08-2019 These matters were called on for hearing today.

     CORAM :
                                 HON'BLE THE CHIEF JUSTICE
                                 HON'BLE MR. JUSTICE DEEPAK GUPTA

     For Appellant(s)                 Mr.   K. Radhakrishnan, Sr. Adv.
                                      Mr.   Atulesh Kumar, Adv.
                                      Mr.   Devashish Bharukha, Adv.
                                      Mr.   B.V. Balram Das, Adv.
                                      Mr.   B. Krishna Prasad, AOR

     For Respondent(s)                Ms. Uttara Babbar, AOR
                                      Mr. Manan Bansal, Adv.

                                      Mr. Abir Phukan, Adv.
                                      Mr. Surya Prakash, Adv.
                                      for KMNP Law

                                      Ms. Rashmi Singh, AOR

                               UPON hearing the counsel the Court made the following
                                                O R D E R

This is an application for early hearing.

Having heard learned counsel for the applicant, we are inclined to allow the prayer for early hearing and it is directed that the appeals be listed before the appropriate Bench in the month of December, 2019.

Signature Not Verified Digitally signed by The interlocutory application stands disposed of. CHETAN KUMAR Date: 2019.08.03 13:02:09 IST Reason:
                            (Chetan Kumar)                           (Anand Prakash)
                             A.R.-cum-P.S.                             Court Master