Supreme Court - Daily Orders
Union Of India vs Sehdev Paswan on 2 August, 2019
Bench: Chief Justice, Deepak Gupta
ITEM NO.1 COURT NO.1 SECTION IV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
I.A. No.71532/2019 in Civil Appeal Nos.9230-9231/2016
UNION OF INDIA & ORS. Appellant(s)
VERSUS
SEHDEV PASWAN & ORS. Respondent(s)
(With appln.(s) for early hearing)
Date : 02-08-2019 These matters were called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE DEEPAK GUPTA
For Appellant(s) Mr. K. Radhakrishnan, Sr. Adv.
Mr. Atulesh Kumar, Adv.
Mr. Devashish Bharukha, Adv.
Mr. B.V. Balram Das, Adv.
Mr. B. Krishna Prasad, AOR
For Respondent(s) Ms. Uttara Babbar, AOR
Mr. Manan Bansal, Adv.
Mr. Abir Phukan, Adv.
Mr. Surya Prakash, Adv.
for KMNP Law
Ms. Rashmi Singh, AOR
UPON hearing the counsel the Court made the following
O R D E R
This is an application for early hearing.
Having heard learned counsel for the applicant, we are inclined to allow the prayer for early hearing and it is directed that the appeals be listed before the appropriate Bench in the month of December, 2019.
Signature Not Verified Digitally signed by The interlocutory application stands disposed of. CHETAN KUMAR Date: 2019.08.03 13:02:09 IST Reason: (Chetan Kumar) (Anand Prakash)
A.R.-cum-P.S. Court Master