Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2nd] [Entire Act] State of Maharashtra - Subsection Section 2nd(Signed) in The Maharashtra Beedi and Cigar Workers (Conditions of Employment) Rules, 1968 (Signed)[Seal] [Inserted by G. N. of 3.11.1970.]
