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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Uttar Pradesh - Subsection

Section 4(b) in THE PRISONS (UTTAR PRADESH AMENDMENT) ACT, 2020

(b)The word "impersonator" means a person who enters premises of a prison with a photo, name, address or any other identity particulars and on verification of whose all or any one of such particulars are found to be false.