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[Cites 0, Cited by 0] [Section 165(5)] [Section 165] [Entire Act]

NCT Delhi - Subsection

Section 165(5)(c) in The Delhi Co-operative Societies Rules, 2007

(c)Information which relates to personal information the disclosure of which has no relationship to any public activity or interest or which would cause unwarranted invasion of the privacy of the individual; or