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[Cites 0, Cited by 0] [Section 39(1)] [Section 39] [Entire Act]

State of West Bengal - Subsection

Section 39(1)(d) in The Netaji Subhas Open University Act, 1997

(d)the courses of study, the examinations to be held, and the conditions on which students shall be admitted to examinations for any degree, diploma, certificate or title of the University;