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[Cites 0, Cited by 0] [Section 55(5)] [Section 55] [Entire Act]

State of Rajasthan - Subsection

Section 55(5)(s) in Rajasthan Land Revenue (Land Records) Rules, 1957

(s)calamities such as hail storms, locusts, floods, frost, cattle disease or epidemics, out break of fire of houses, crops or other properties and epidemic disease among men and cattle including abnormally serious outbreak of seasonal fever: