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State of Jharkhand - Section

Section 525 in Jharkhand Municipal Act, 2011

525. Indemnity.

- No suit shall be maintainable against any municipal authority or any officer or other employee of the municipality or any person acting under the direction of any municipal authority or any officer or other employee of the municipality or a Magistrate in respect of anything done lawfully and in good faith and with due care and attention under this Act or the rules or the regulations made thereunder.Powers and duties of Police Officers