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Land And Building Department vs Manohar Lal on 31 October, 2023

     ITEM NO.39                         COURT NO.11                SECTION XIV

                              S U P R E M E C O U R T O F     I N D I A
                                      RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C) No(s). 13889/2022
     (Arising out of impugned final judgment and order dated 17-08-2017
     in WP(C) No. 2301/2014 passed by the High Court of Delhi at New
     Delhi)

     LAND AND BUILDING DEPARTMENT & ORS.                           Petitioner(s)

                                                VERSUS

     MANOHAR LAL & ORS.                                            Respondent(s)


     (IA No. 92682/2022 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
     JUDGMENT

IA No. 92684/2022 - EXEMPTION FROM FILING O.T.) WITH SLP(C) No. 13933/2022 (XIV) (FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA 93299/2022 FOR EXEMPTION FROM FILING O.T. ON IA 93300/2022 FOR EXEMPTION FROM FILING AFFIDAVIT ON IA 143106/2022 IA No. 143106/2022 - EXEMPTION FROM FILING AFFIDAVIT IA No. 93299/2022 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT IA No. 93300/2022 - EXEMPTION FROM FILING O.T.) SLP(C) No. 13774/2022 (XIV) (FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA 93321/2022 FOR APPLICATION FOR SUBSTITUTION ON IA 172361/2022 FOR SETTING ASIDE AN ABATEMENT ON IA 172362/2022 FOR CONDONATION OF DELAY IN FILING SUBSTITUTION APPLN. ON IA 172366/2022 IA No. 172361/2022 - APPLICATION FOR SUBSTITUTION IA No. 172366/2022 - CONDONATION OF DELAY IN FILING SUBSTITUTION APPLN.

IA No. 93321/2022 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT IA No. 172362/2022 - SETTING ASIDE AN ABATEMENT) Date : 31-10-2023 These matters were called on for hearing today.

CORAM :

HON'BLE MR. JUSTICE VIKRAM NATH 16:47:21 IST Reason: HON'BLE MR. JUSTICE RAJESH BINDAL 1 For Petitioner(s) Ms. Sujeeta Srivastava, AOR Ms. Monika, Adv.

For Respondent(s) Mr. Rajiv Ghawana, Adv.

Mr. T. V. S. Raghavendra Sreyas, AOR Mr. Neelaksh Sharma, Adv. Mr. Vikalp Chandela, Adv. Mr. Siddharth Vasudev, Adv.

Ms. Smita Maan, AOR Mr. Nitin Mishra, AOR Mr. Ishaan Sharma, Adv. Ms. Mitali Gupta, Adv.

Ms. Manika Tripathy, AOR Mr. Ashutosh Kaushik, Adv.

Mr. Vishwa Pal Singh, AOR Mr. Dharam Raj Ohlan, Adv. Ms. Charu Nagpal, Adv.

Mr. Krishan Kant Kaushik, Adv. Mr. Chirag Singhal, Adv.

Mr. K M Nataraj, A.S.G. Mr. Rajan Kumar Chourasia, Adv. Mr. Shailesh Madiyal, Adv. Mr. Ruchi Gour Narula, Adv. Ms. Sweksha, Adv.

Mr. Arvind Kumar Sharma, AOR UPON hearing the counsel the Court made the following O R D E R Tag with D. No. 8141 of 2023.

(SONIA BHASIN) (RANJANA SHAILEY) COURT MASTER (SH) COURT MASTER (NSH) 2