Allahabad High Court
State Of U.P. vs Daya Ram And Others on 12 December, 2022
Bench: Kaushal Jayendra Thaker, Ajai Tyagi
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 44 Case :- GOVERNMENT APPEAL No. - 1276 of 1992 Appellant :- State of U.P. Respondent :- Daya Ram And Others Counsel for Appellant :- A.G.A. Counsel for Respondent :- O.P.Mishra,Manoj Kumar Dwivedi,Ramesh Chandra Mishra,Subhash Mani Tripathi Hon'ble Dr. Kaushal Jayendra Thaker,J.
Hon'ble Ajai Tyagi,J.
Learned A.G.A. to get the death report of respondent no.1 and 9 on or before 19.12.2022.
We record the presence of Sri Kamal Krishna, Senior Advocate assisted by Sri Shashi Shankar Shukla counsel for the respondent.
List on 20.1.2023.
Order Date :- 12.12.2022 Mukesh