[Cites 0, Cited by 0]
[Section 3]
[Entire Act]
State of Karnataka - Subsection
Section 3(3) in Chalukya's Heritage Area Management Authority Act, 2017
| (a) | The Deputy Commissioner, Bagalakote, District. | Chairman |
| (b) | The Commissioner, Department of Archaeology, Museums andHeritage, Mysuru. | Member |
| (c) | The Director of Town and country Planning Department,Bengaluru | Member |
| (d) | The Director of Tourism Department, Bengaluru | Member |
| (e) | Superintendent of Police, Bagalakote | Member |
| (f) | The Superintending Archaeologist, Archaeological Survey ofIndia, Dharwad Circle, Dharwad | Member |
| (g) | The Chief Executive Officer of Zilla Panchayat, Bagalakote | Member |
| (h) | The Deputy Conservator of Forests, Bagalakote. | Member |
| (i) | The Commissioner, Town Municipal Council, Badami | Member |
| (j) | The Superintendent Engineer, Bagalakote Circle, Bagalakote. | Member |
| (k) | The Deputy Environment Officer, Bagalakote. | Member |
| (l) | The Executive Engineer, Water Resources Department.,Bagalakote. | Member |
| (m) | The Commissioner. Department of Archaeology, Museums andHeritage | Member |
| (n) | The Commissioner of the Authority, | Member Secretary |