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[Cites 0, Cited by 0] [Section 322] [Entire Act]

State of Punjab - Subsection

Section 322(d) in Punjab Jail Manual, 1996

(d)Watch towers should be equipped with search/flood lights. These watch towers shall be manned by trained and experienced warders equipped with suitable weapons prescribed by Superintendent Jail in consultation with Inspector General of Prisons The duties of these warders should be frequently changed, they should be told about the place of their duty at the time of reporting for duty.