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[Cites 0, Cited by 4] [Section 2] [Entire Act]

NCT Delhi - Subsection

Section 2(h) in The Delhi Preservation Of Trees Act, 1994

(h)"to fell a tree" with its cognate expression, means severing the trunk from the roots, uprooting the tree and includes bulldozing, cutting, girdling, lopping, pollarding, applying arboricides, burning or damaging a tree in any other manner;