Supreme Court - Daily Orders
L.C. Nagaraju vs The Police Inspector, Karnataka ... on 20 July, 2015
Bench: Pinaki Chandra Ghose, R.K. Agrawal
ITEM NO.24 COURT NO.11 SECTION IIB
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Crl.) No(s). 5608/2015
(Arising out of impugned final judgment and order dated 17/03/2015
in WP No. 38491/2014 passed by the High Court of Karnataka at
Bangalore)
L.C. NAGARAJU Petitioner(s)
VERSUS
THE POLICE INSPECTOR, KARNATAKA LOKAYUKTA & ANR. Respondent(s)
(With appln.(s) for exemption from filing O.T.)
Date: 20/07/2015 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE PINAKI CHANDRA GHOSE
HON'BLE MR. JUSTICE R.K. AGRAWAL
For Petitioner(s)
Mr. V. Giri, Sr. Adv.
Ms. Kiran Suri, Sr. Adv.
Mr. K.M. Prakash, Adv.
Mr. S.A. Ahmed, Adv.
Mr. S.J. Amith, Adv.
Dr. (Mrs.) Vipin Gupta,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
The Special Leave Petition is dismissed.
(VISHAL ANAND) (SNEH LATA SHARMA)
COURT MASTER COURT MASTER
Signature Not Verified
Digitally signed by
Vishal Anand
Date: 2015.07.21
09:38:57 EAST
Reason: