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State of Rajasthan - Section

Section 178 in Rajasthan Panchayati Raj Rules, 1996

178. Completion Certificate.

(1)It shall be the duty of Panchayati Raj Institution concerned to report the completion of work within a week for issue of completion certificate.
(2)Technical Officer competent to issue completion certificate shall visit the work within one month and issue the same.
(3)Completion certificate shall be signed by the Sarpanch and Junior Engineer both.