Delhi High Court - Orders
Arkay Energy (Rameswaram) Pvt Ltd vs Gail India Limited on 27 August, 2024
Author: C.Hari Shankar
Bench: C.Hari Shankar
$~41
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P.(I) (COMM.) 279/2023
ARKAY ENERGY (RAMESWARAM) PVT LTD ...Petitioner
Through: Mr. K. Shiva, Adv.
versus
GAIL INDIA LIMITED .....Respondent
Through:
CORAM:
HON'BLE MR. JUSTICE C.HARI SHANKAR
ORDER
% 27.08.2024 List along with O.M.P.(I) (COMM.) 278/2023 on 12 November 2024.
C.HARI SHANKAR, J AUGUST 27, 2024/aky Click here to check corrigendum, if any This is a digitally signed order.
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