Section 10(2)(iii) in The Orissa Motor Vehicles (Producer of Gas) Rules, 1993

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State of Odisha - Subsection

Section 10(2)(iii) in The Orissa Motor Vehicles (Producer of Gas) Rules, 1993

(iii)in the case of any generator fitted in the rear of a vehicle and to one side of the vehicle suitable means shall be taken to compensate for the additional weight by inserting one more leaves in the rear springs of the vehicle at that side :

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State of Odisha - Subsection

Section 10(2)(iii) in The Orissa Motor Vehicles (Producer of Gas) Rules, 1993