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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Haryana - Subsection

Section 1(3) in The Punjab Shops and Commercial Establishments Act, 1958

(3)[ It shall come into force on such date as Government may, by notification in the official Gazette, appoint in this behalf.] [The Act came into force on 1.6.58 vide Government Notification No. 4607-C-Lab-58/4451 dated 3.5.1958.]