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[Cites 0, Cited by 0] [Section 3(4)] [Section 3] [Entire Act]

State of Assam - Subsection

Section 3(4)(c) in The Assam Fixation of Ceiling on Land Holdings Rules, 1957

(c)the description of any building, structure or crop that may exist in any part of the excess land mentioned at (b) above and the plot No. and location of such land.