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[Cites 0, Cited by 0] [Section 69] [Entire Act]

Union of India - Subsection

Section 69(2) in The Oil Mines Regulations, 2017

(2)In gas fired heaters, namely heater treaters, bath heaters and indirect heaters, the manager of the mine shall provide burner management system in case of new fired heaters which shall shut off gas supply to main and pilot burners in the event of pilot flame out and necessary provision of audible alarm on pilot flame out.