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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Odisha - Subsection

Section 2(2) in The Puri Shri Jagannath Temple (Administration) Rules, 1952

(2)No person other than a member of the Orissa Judicial Service, Class I, shall be appointed as the Special Officer under the Act and the officer so appointed shall receive such special pay in addition to his pay in the service as notified by the State Government.