Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] Union of India - Subsection Section 6(b) in The National Cadet Corps Rules, 1948 (b)unless he has attained the age of 13 years and has not attained the age of [18½] [Substituted by S.R.O. 64, dated 5th February, 1955, Part II, Section 4, Page 37.] years;
