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[Section 14]
[Entire Act]
State of Rajasthan - Subsection
Section 14(3) in Rajasthan Electricity Regulatory Commission (Metering) Regulations 2007
| (a) | LT consumers other than domestic, non-domesticand agricultural category: | 6 months. | |
| (b) | LT consumers of domestic, non-domestic andagricultural category: | ||
| (i) | Identification of quantum of seals required | -by 31.3.2007 | |
| (ii) | Replacement of seals For non-Domestic: | - Not less than 5000 per month | |
| For domestic consumers and agriculturalconsumers: | - 5000 per month | ||
| (c) | Interface Meters- | 3 months. | |
| (d) | Energy accounting & Audit meters: | 3 month |