Supreme Court - Daily Orders
Ghaziabad Development Authority vs Trilok Chand . on 3 August, 2017
Author: A.K. Sikri
Bench: A.K. Sikri
1
ITEM NO.5 COURT NO.7 SECTION XI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 12547/2017
(Arising out of impugned final judgment and order dated 09-11-2016
in CMAN No. 194412/2016 in FA No. 484/1999 passed by the High
Court Of Judicature At Allahabad)
GHAZIABAD DEVELOPMENT AUTHORITY Petitioner(s)
VERSUS
TRILOK CHAND . & ORS. Respondent(s)
(SERVICE OF NOTICE IS NOT COMPLETE IN ALL THE MATTERS. and IA
No.63050/2017-PERMISSION TO FILE ADDITIONAL DOCUMENTS and IA
No.63053/2017-EXEMPTION FROM FILING O.T.)
WITH
SLP(C) No. 12652/2017 (XI)
SLP(C) No. 12580/2017 (XI)
SLP(C) No. 12649/2017 (XI)
SLP(C) No. 12588/2017 (XI)
SLP(C) No. 12656/2017 (XI)
SLP(C) No. 12556/2017 (XI)
SLP(C) No. 12651/2017 (XI)
SLP(C) No. 12653/2017 (XI)
SLP(C) No. 12561/2017 (XI)
SLP(C) No. 12554/2017 (XI)
SLP(C) No. 12567/2017 (XI)
SLP(C) No. 12589/2017 (XI)
SLP(C) No. 12551/2017 (XI)
SLP(C) No. 12552/2017 (XI)
SLP(C) No. 12577/2017 (XI)
SLP(C) No. 12549/2017 (XI)
SLP(C) No. 12650/2017 (XI)
SLP(C) No. 12553/2017 (XI)
SLP(C) No. 12609/2017 (XI)
SLP(C) No. 12572/2017 (XI)
SLP(C) No. 12660/2017 (XI)
SLP(C) No. 12654/2017 (XI)
SLP(C) No. 12569/2017 (XI)
SLP(C)
Signature Not Verified
No. 12587/2017 (XI)
SLP(C)
Digitally signed by
NEELAM GULATI
Date: 2017.08.03
No. 12594/2017 (XI)
SLP(C)
15:53:41 IST
Reason: No. 12566/2017 (XI)
Date : 03-08-2017 These petitions were called on for hearing today.
CORAM : HON'BLE MR. JUSTICE A.K. SIKRI
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HON'BLE MR. JUSTICE ASHOK BHUSHAN
For Petitioner(s) Mr. P.S. Patwalia, Sr. Adv.
Mr. Sunil Kumar Jain, AOR
Mr. Kaushik Chowdhury, Adv.
Mr. Punya Garg, Adv.
Mr. Abhishek Jain, Adv.
For Respondent(s) Mr. Pradeep Kant, Sr. Adv.
Ms. Kamini Jaiswal, Adv.
Mr. Rohit Kumar Singh, AOR
Mr. Divyanshu Sahay, Adv.
Mr. Akhilesh Kalra, Adv.
Mr. Aditya Kishor Tyagi, Adv.
Mr. Abhimanue Shrestha, AOR
Mr. G.C. Tyagi, Adv.
Mr. Mukesh Tyagi, Adv.
Mr. Kailash Pd. Pandey, Adv.
Mr. A. N. Arora, AOR
Mr. Aneesh Mittal, AOR
Ms. Reeta Chaudhary, Adv.
UPON hearing the counsel the Court made the following
O R D E R
The Special Leave Petitions are dismissed. Pending application(s), if any, stands disposed of accordingly.
(ASHWANI KUMAR) (MALA KUMARI SHARMA) COURT MASTER COURT MASTER