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[Cites 0, Cited by 0] [Section 61(1)] [Section 61] [Entire Act]

State of Kerala - Subsection

Section 61(1)(i) in The SreeNarayanaGuru Open University Act, 2021

(i)divert or spend any movable or immovable properties earmarked for any specific purpose by the Government other than that for which it was received;