Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Bihar - Section Section 102 in Bihar Inland Vessels Rules, 2013 102. Drifting of a vessel. - Drifting of vessel in the inland waterways, unless authorized by the competent Officer, is prohibited.
